Delhi High Court - Orders
Entertainment Network India Limited vs Phonographic Performance Limited ... on 7 April, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~4 to 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-CR) 3/2021 & I.A. 13101/2021
ENTERTAINMENT NETWORK INDIA LIMITED .....Petitioner
Through: Mr. Angad Dugal, Mr. Govind Grewal
and Mr. J.S. Kang, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
.....Respondents
Through: Mr. Rishi Agrawala, Mr. Manu
Krishnan and Ms. Madhuri Agarwal,
Advocates for R-4.
Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-6.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
(5)
+ C.O.(COMM.IPD-CR) 10/2021
D B CORP LTD .....Petitioner
Through: Mr. Angad Dugal, Mr. Govind Grewal
and Mr. J.S. Kang, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED & ORS.
.....Respondents
Through: Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-4.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
Mr. Satya Ranjan Swain, CGSC with
Mr. Kautilya Birat, Advocate.
(6)
+ C.O.(COMM.IPD-CR) 11/2021
HT MEDIA LIMITED .....Petitioner
C.O.(COMM.IPD-CR) 3/2021 & other connected matters Page 1 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2026 at 21:40:31
Through: Mr. Angad Dugal, Mr. Govind Grewal
and Mr. J.S. Kang, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
.....Respondents
Through: Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-6.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
Mr. Satya Ranjan Swain, CGSC with
Mr. Kautilya Birat, Advocate.
(7)
+ C.O.(COMM.IPD-CR) 12/2021
RAJASTHAN PATRIKA PRIVATE LIMITED .....Petitioner
Through: Ms. Mamta Rani Jha, Mr. Anubhav
Chhabra, Ms. Sejal Tayal and Ms. Ritu
Khandelwal, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
.....Respondents
Through: Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-5.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
(8)
+ C.O.(COMM.IPD-CR) 13/2021
T V TODAY NETWORK LIMITED .....Petitioner
Through: Mr. Hrishikesh Baruah, Mr. Utkarsh
Dwivedi, Mr. Kumar Kshitij, Ms.
Pragya Agarwal, Ms. Nishtha Sachan
and Mr. Yashaswey Ghosh, Advocates.
versus
C.O.(COMM.IPD-CR) 3/2021 & other connected matters Page 2 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2026 at 21:40:31
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
.....Respondents
Through: Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-5.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
(9)
+ C.O.(COMM.IPD-CR) 14/2021, I.A. 11410/2021 & I.A. 11411/2021
MUSIC BROADCAST LIMITED .....Petitioner
Through: Mr. Sagar Chandra, Ms. Srijan Uppal,
Ms. Stuti Jain and Ms. Sakshi
Khandelwal, Advocates.
versus
TIPS INDUSTRIES LTD. & ORS. .....Respondents
Through: Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-6.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
(10)
+ C.O.(COMM.IPD-CR) 6/2021
HT MUSIC AND ENTERTAINMENT CO LTD .....Petitioner
Through: Mr. Angad Dugal, Mr. Govind Grewal
and Mr. J.S. Kang, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
.....Respondents
Through: Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-5.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
(11)
C.O.(COMM.IPD-CR) 3/2021 & other connected matters Page 3 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2026 at 21:40:31
+ C.O.(COMM.IPD-CR) 7/2021
DIGITAL RADIO MUMBAI BROADCASTING LIMITED
.....Petitioner
Through: Mr. Angad Dugal, Mr. Govind Grewal
and Mr. J.S. Kang, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
.....Respondents
Through: Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-6.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
Mr. Satya Ranjan Swain, CGSC with
Mr. Kautilya Birat, Advocate.
(12)
+ C.O.(COMM.IPD-CR) 8/2021
SOUTH ASIA FM LIMITED .....Petitioner
Through: Mr. Angad Dugal, Mr. Govind Grewal
and Mr. J.S. Kang, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
.....Respondents
Through: Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-5.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
(13)
+ C.O.(COMM.IPD-CR) 9/2021
NEXT RADIO LIMITED .....Petitioner
Through: Mr. Angad Dugal, Mr. Govind Grewal
and Mr. J.S. Kang, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
C.O.(COMM.IPD-CR) 3/2021 & other connected matters Page 4 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2026 at 21:40:31
.....Respondents
Through: Mr. Neel Mason and Ms. Surabhi
Katare, Advocates for R-6.
Mr. Naimish Tiwari, Advocate.
Mr. Sauhard Alung, Advocate.
Mr. Shwetank Tripathi and Ms.
Devangini Rai, Advocates.
Mr. Satya Ranjan Swain, CGSC with
Mr. Kautilya Birat, Advocate.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 07.04.2026
1. It is submitted that the appeal bearing no. RFA(OS) 5/2021 titled "The Indian Performing Rights Society Ltd. v/s Entertainment Network (India) Ltd." is still pending before the learned Division Bench of this Court and is now listed on 14.04.2026. They seek a short accommodation on that count.
2. Accordingly, list on 06.08.2026.
TUSHAR RAO GEDELA, J APRIL 7, 2026 yrj C.O.(COMM.IPD-CR) 3/2021 & other connected matters Page 5 of 5 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 21:40:31