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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Chattisgarh - Subsection

Section 66(6) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(6)The Returning Officer shall then place all the declarations in Form 19-C which he has found to be in order in a separate packet which shall be scaled before any envelope in Form 19-A is opened and on which shall be recorded the particulars referred to in sub-rule (5).