Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 28 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

28. Other Sub-Committees

.-An Advisory Committee, may, as and when considered necessary, constitute from among its members, as many sub--committees as it may deem necessary for considering and reporting on such matters as may be specifically assigned to it.