Himachal Pradesh High Court
Association Of Grade-Iv Contractual ... vs . State Of H.P. & Ors. on 5 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Association of Grade-IV Contractual Clerks vs. State of H.P. & ors.
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CWP No. 6374/20215.3.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans and Mr. Vinod Thakur, Addl. A.Gs. for the respondents-State. Mr. Rakesh Thakur, Advocate, for respondent No.3.
r to Admit. List along with CWP No. 3162/2020.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.3.2022 (pankaj) ::: Downloaded on - 05/03/2022 20:12:35 :::CIS