Section 75 in The Gujarat Industrial Relations Act, 1946
75. Date on which awards shall come into operation.
- [Except as provided in section 118B, the award shall] [These words, figures and letter were substituted for the words 'The award shall' by Gujarat 22 of 1966, section 10.] come into operation on the date specified in the award or where no such date is specified therein on the date on which it is published under section 74.
