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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(3)(b) in West Bengal Estates Acquisition Act, 1953

(b)in the case of a lunatic, to the manager of the estate of such lunatic appointed under the Indian Lunacy Act, 1912 (IV of 1912):