Section 28(d) in Chandigarh Advertisement Control Order, 1954
(d)No vehicle used solely or chiefly for the purpose of advertisement shall be driven or ridden or wheeled within the hours of 9-30 a.m. and 11.30 a.m. and 4-30 p.m. to 6-30 p.m. on such thoroughfares as the Chief Administrator may notify.
