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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(2) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(2)Necessary information/report may be required from such government officials/employees on the subject matter of minutes in the meeting of Zila Parishad.Provided that prior intimation on the minutes of the meeting and the subject matter on which information is required from such officials/employees must be given to them.