Delhi High Court - Orders
Hirawati vs Ayesha @ Asha & Ors on 12 February, 2019
Author: Vinod Goel
Bench: Vinod Goel
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ TR.P.(C.) 155/2018 & CM No.37775/2018
HIRAWATI ..... Petitioner
Through: Mr.Aditya Singh, Advocate.
versus
AYESHA @ ASHA & ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 12.02.2019 On taking steps, notice of the petition be issued to the respondents and their counsel before the trial court by all permissible modes.
List on 19.03.2019.
VINOD GOEL, J.
FEBRUARY 12, 2019 "shailendra"