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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(22) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(22)Depreciation shall be charged from the first year of operation of the asset. In case, of commercial operation of the asset for part of the year, depreciation shall be charged on a pro rata basis.Tax on Income