Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(vii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(vii)One teacher of a University Department other than the Head of the University Department to be nominated by the Vice-Chancellor by rotation from amongst the members of the Court, in the manner specified by the Statutes;