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State of Uttar Pradesh - Section

Section 17 in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998

17. Combined Select list.

- If in any year of recruitment appointments are to be made both by direct recruitment and by promotion, a combined select list shall be prepared by taking the names of the candidates from the relevant lists, in such manner that the prescribed percentage is maintained, the first name in the list being of the persons appointed by promotion.