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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(5) in The Oil Mines Regulations, 2017

(5)The official shall ensure that in the vicinity of the well -
(a)no person other than those required for fracturing operation remains;
(b)no naked light or other source of ignition is permitted;
(c)all electrical equipment is de-energised; and
(d)adequate fire-fighting equipment is made available for immediate use.