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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(x) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(x)to determine the form of, provide for the custody and regulate the use of the common seal of the Vishwavidyalaya;