Section 6(8) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006
(8)Subject to the provisions of sub-clause (10) below, once a candidate secures admission to a particular College/Institution based on his /her option, no more claim for admission into other Colleges, to any other kind of seat or other course, be entertained during that phase of admissions.
