Section 62 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
62. Closing of poll.
(1)The Presiding Officer shall close a Polling Station at the hour fixed in that behalf under clause (2) of Rule 26 and shall not thereafter admit any voter into the Polling Station :Provided that all voters present at the Polling Station before it is closed shall be allowed to cast their votes.(2)If any question arises whether a voter was present at the Polling Station before it was closed, it shall be decided by the Presiding Officer and his decision shall be final.
