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Principal Commissioner Of Income Tax 1 vs Bharat Securities Pvt. Ltd. on 11 September, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.30                                COURT NO.6                  SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.29396/2019

     (Arising out of impugned final judgment and order dated 07-08-2018
     in ITA No.114/2018 passed by the High Court Of M.P. At Indore)

     PRINCIPAL COMMISSIONER OF INCOME TAX 1                                 Petitioner(s)

                                                      VERSUS

     BHARAT SECURITIES PVT. LTD.                                            Respondent(s)

     (FOR ADMISSION and I.R.; IA No.133214/2019 – FOR CONDONATION OF
     DELAY IN FILING; and, IA No.133217/2019 – FOR EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 11-09-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                    Mr. H. Raghavendra Rao, Adv.
                                          Mr. Rupesh Kumar, Adv.
                                          Mr. Dharmendra Gupta, Adv.
                                          Mr. Shreyash Bhardwaj, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

                          (MUKESH NASA)                                   (SUMAN JAIN)
                          COURT MASTER                                   BRANCH OFFICER