Delhi High Court - Orders
Staff Selection Commission & Anr vs Lekhpal Singh Rajpoot on 21 January, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~74 to 76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 661/2025, CM APPLs. 3280/2025 & 3281/2025
STAFF SELECTION COMMISSION & ANR. .....Petitioners
Through:
versus
LEKHPAL SINGH RAJPOOT .....Respondent
Through:
+ W.P.(C) 662/2025 CM APPLs. 3282/2025 & 3283/2025
STAFF SELECTION COMMISSION & ANR. .....Petitioners
Through:
versus
ATENDRA RAWAT .....Respondent
Through:
+ W.P.(C) 696/2025, CM APPLs. 3337/2025 & 3338/2025
GOVT OF NCT OF DELHI & ANR. .....Petitioners
Through:
versus
PAWAN KUMAR .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 21.01.2025 W.P.(C) 661/2025 and connected matter Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/02/2025 at 22:24:12
1. There is no appearance on behalf of the petitioners.
2. Re-notify on 14 May 2025.
C. HARI SHANKAR, J.
AJAY DIGPAUL, J.
JANUARY 21, 2025/aky Click here to check corrigendum, if any W.P.(C) 661/2025 and connected matter Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/02/2025 at 22:24:12