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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(6) in Life Insurance Corporation of India (Staff) Regulations, 1960

(6)Notwithstanding anything contained in this regulation, an employee would be entitled to the increment in the time-scale falling due when he is on leave other than extraordinary leave and he shall draw the increased salary from the date such increment falls due.