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[Cites 0, Cited by 0] [Section 356(1)] [Section 356] [Entire Act]

State of West Bengal - Subsection

Section 356(1)(a) in The Calcutta Municipal Corporation Act, 1980

(a)prohibit or regulate, either temporarily or permanently, vehicular traffic in any public street or any portion thereof so as to prevent danger, obstruction or inconvenience to the public or to ensure quietness in any locality;