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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(2)(a) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(a)two members shall be residents of any of the Gram Panchayat exercising jurisdiction over any part of the Market Area;