Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Mizoram - Subsection Section 19(e) in Lai Autonomous District (Village Councils) Act, 2007 (e)He shall keep the Village Council Fund and the accounts as provided in Section 17.
