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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Regulations of the Tamil Nadu Agricultural University

(1)The qualification, method of selection and appointing authority in respect of various posts in the University shall be as specified in Appendix I. The qualification and procedures for recruitment prescribed in Appendix I shall apply to posts in the University after the date to be specified by the Government under section 42 of the Act.