Section 46 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018
46. Time limit for accessibility by service providers.
- The service providers whether Government or private shall provide services in accordance with the rules on accessibility formulated by the Government under section 40 within a period of five years from the date of notification of such rules :Provided that the Government in consultation with the State Commissioner may grant extension of time for providing certain category of services in accordance with the said rules.
