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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34A(16) in The Subsidiary Rules

(16)Examination of candidates for training at normal schools. - Medical officers of the Provincial Subordinate Medical Service attached to district or municipal board dispensaries and paid by those bodies shall examine candidate for training at normal schools without any remuneration.Candidates for posts under district or municipal boards shall, when required by the boards to be medically examined, be examined by such medical officers free of charge.