Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(9)] [Section 52] [Entire Act]

State of Andhra Pradesh - Subsection

Section 52(9)(a) in Andhra Pradesh Co-Operative Societies Rules, 1964

(a)a debt due to the defaulter in question,