Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 67 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

67.

After completion of the interview/Personality Test, the marks obtained in Interview/Personality Test shall be added to the marks obtained by the candidates in the written examination. Thereafter on the basis pf total so obtained the merit list shall be prepared and placed before the Commission by the Principal Controller of Examinations for final preparation of the select list service/postwise, on the basis of order of preference given by the candidates and Reservation Rules in force.