Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(1)(b) in Cantonments Act, 1924

(b)the Civil Surgeon of the district, or, if the services are not available, some other medical officer [in the service of the Government] [Substituted by the A.O. 1937, for "of the Govt."].,