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[Cites 0, Cited by 0] [Section 272(2)] [Section 272] [Entire Act]

State of Uttar Pradesh - Subsection

Section 272(2)(f) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(f)appoint Committees for disposal of the business of the Board or for advice in various matters pertaining to the objects of the Board;