State Consumer Disputes Redressal Commission
Mrs. Harjinder Kaur vs Dlf Homes Panchkula Pvt. Ltd., & Others on 9 January, 2017
Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION, U.T., CHANDIGARH Consumer Complaint :
611 of 2016 Date of Institution :
21.09.2016 Date of Decision :
09.01.2017 Mrs. Harjinder Kaur wife of S. Joginder Singh, aged about 51 years, House No.146, Sector 8-A, Chandigarh.
.........Complainant.
Versus DLF Homes Panchkula Pvt. Ltd., having its Registered Office at DLF Gateway Tower, Second Floor, DLF City, Phase-III, Gurgaon - 122002, Haryana, through its Chairman/Managing Director/ Director/Authorized Signatory/Representative. DLF Homes Panchkula Pvt. Ltd. SCO No.190-191-192, Sector 8-C, Chandigarh - 160009, through its Managing Director/Director/Authorized Signatory/ Representative.
..........Opposite Parties.
Complaint under Section 17 of the Consumer Protection Act, 1986.
BEFORE: JUSTICE JASBIR SINGH (RETD.), PRESIDENT.
MR. DEV RAJ, MEMBER MRS. PADMA PANDEY, MEMBER.
Argued by:-
Ms. Harjinder Kaur, complainant in person.
Ms. Ekta Jhanji & Sh. Parveen Jain, Advocates for the Opposite Parties.
PER DEV RAJ, MEMBER Vide our detailed order of the even date, recorded separately in Consumer Complaint No.553 of 2016 titled as 'Smt. Roma Sangwan Vs. M/s DLF Homes Panchkula Pvt. Ltd.', this complaint has been partly accepted, with costs.
2. Certified copy of the main order, passed in Consumer Complaint No.553 of 2016 titled as 'Smt. Roma Sangwan Vs. M/s DLF Homes Panchkula Pvt. Ltd.', be placed on this file also.
3. Copies of this order be sent to the parties free of charge.
Pronounced.
09.01.2017.
[JUSTICE JASBIR SINGH (RETD.)] PRESIDENT [DEV RAJ] MEMBER [PADMA PANDEY] MEMBER Ad