Punjab-Haryana High Court
Mohan Lal Vasist vs Bal Krishan And Others on 10 February, 2011
Author: A.N.Jindal
Bench: A.N.Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Revision No.101 of 2011 (O&M)
Date of Decision 10.02.2011
Mohan Lal Vasist
...... Petitioner
VERSUS
Bal Krishan and others
...... Respondents
CORAM:- HON'BLE MR. JUSTICE A.N.JINDAL
Present: Mr.P.L.Singla, Advocate,
for the petitioner.
*****
A.N.JINDAL, J:
Learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to set up any plea in defence as he deems it appropriate.
Request is allowed.
Dismissed as withdrawn.
(A.N.Jindal) Judge 10.02.2011 mamta-II