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[Cites 0, Cited by 0] [Section 185(1)] [Section 185] [Entire Act]

State of Maharashtra - Subsection

Section 185(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)cause to be put or painted on a conspicuous part of any building, wall or any other place at or near each end or corner of or entrance to a public street, the name or the number by which such street is to be known;