Bombay High Court
Rajan Datar vs Datar Switchgear Limited And Ors on 20 November, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
APL 1176-19 (common order).doc
Anand IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.1176 OF 2019
IN
CRIMINAL APPLICATION NO.7455 OF 2005
Rajan Datar .Applicant
Vs.
Datar Switchgear Limited & Anr. .Respondents
WITH
CRIMINAL APPLICATION NO.1634 OF 2006
Datar Switchgear Limited & Ors. .Applicants
Vs.
State of Maharashtra and others. .Respondents
WITH
CRIMINAL APPLICATION NO.2200 OF 2006
Datar Switchgear Limited & Ors. .Applicants
Vs.
State of Maharashtra and others. .Respondents
WITH
CRIMINAL APPLICATION NO.7457 OF 2005
Datar Switchgear Limited & Ors. .Applicants
Vs.
State of Maharashtra and others. .Respondents
WITH
CRIMINAL APPLICATION NO.1180 OF 2019
IN
CRIMINAL APPLICATION NO.7457 OF 2005
1 of 4
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APL 1176-19 (common order).doc
Rajan Datar .Applicant
Vs.
Datar Switchgear Limited & Ors. .Respondents
WITH
CRIMINAL APPLICATION NO.7459 of 2005
Datar Switchgear Limited & Ors. .Applicants
Vs.
State of Maharashtra and others. .Respondents
WITH
CRIMINAL APPLICATION NO.1174 OF 20019
IN
CRIMINAL APPLICATION NO.1634 OF 2006
Rajan Datar .Applicant
Vs.
Datar Switchgear Limited & Ors. .Respondents
WITH
CRIMINAL APPLICATION NO.1175 OF 20019
IN
CRIMINAL APPLICATION NO.7458 OF 2005
Rajan Datar .Applicant
Vs.
Datar Switchgear Limited & Ors. .Respondents
WITH
CRIMINAL APPLICATION NO.1177 OF 20019
IN
CRIMINAL APPLICATION NO.7460 OF 2005
Rajan Datar .Applicant
Vs.
2 of 4
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APL 1176-19 (common order).doc
Datar Switchgear Limited & Ors. .Respondents
WITH
CRIMINAL APPLICATION NO.1178 OF 20019
IN
CRIMINAL APPLICATION NO.7459 OF 2005
Rajan Datar .Applicant
Vs.
Datar Switchgear Limited & Ors. .Respondents
WITH
CRIMINAL APPLICATION NO.1179 OF 20019
IN
CRIMINAL APPLICATION NO.2200 OF 2004
Rajan Datar .Applicant
Vs.
Datar Switchgear Limited & Ors. .Respondents
WITH
CRIMINAL APPLICATION NO.1180 OF 20019
IN
CRIMINAL APPLICATION NO.7457 OF 2005
Rajan Datar .Applicant
Vs.
Datar Switchgear Limited & Ors. .Respondents
WITH
CRIMINAL APPLICATION NO.1203 OF 20019
IN
CRIMINAL APPLICATION NO.7456 OF 2005
Rajan Datar .Applicant
Vs.
Datar Switchgear Limited & Ors. .Respondents
3 of 4
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APL 1176-19 (common order).doc
Ms Shamim Taly i/b RES Legal, Advocate, for the Applicants
Mr. Kushal Mor a/w Mr. Marmik Shah, for Respondent No.2
Mr. A.R. Patil, APP, for Respondent-State
CORAM : REVATI MOHITE DERE, J.
DATE : 20.11.2019 P. C. . Learned counsel for the Respondent No. 2 in the aforesaid
Applications states that he does not intend to file any Affidavit-in-reply.
2. Stand over to 13.12.2019. To be placed under the caption "For Admission".
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