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Bombay High Court

Rajan Datar vs Datar Switchgear Limited And Ors on 20 November, 2019

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                                               APL 1176-19 (common order).doc



Anand            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION

                            CRIMINAL APPLICATION NO.1176 OF 2019
                                            IN
                            CRIMINAL APPLICATION NO.7455 OF 2005

                  Rajan Datar                                          .Applicant

                        Vs.

                  Datar Switchgear Limited & Anr.                      .Respondents

                                           WITH
                            CRIMINAL APPLICATION NO.1634 OF 2006

                  Datar Switchgear Limited & Ors.                      .Applicants

                                       Vs.

                  State of Maharashtra and others.                     .Respondents

                                             WITH
                              CRIMINAL APPLICATION NO.2200 OF 2006

                  Datar Switchgear Limited & Ors.                      .Applicants

                                       Vs.

                  State of Maharashtra and others.                     .Respondents

                                             WITH
                              CRIMINAL APPLICATION NO.7457 OF 2005

                  Datar Switchgear Limited & Ors.                      .Applicants

                                       Vs.

                  State of Maharashtra and others.                     .Respondents

                                             WITH
                              CRIMINAL APPLICATION NO.1180 OF 2019
                                              IN
                              CRIMINAL APPLICATION NO.7457 OF 2005


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                                                        APL 1176-19 (common order).doc



          Rajan Datar                                          .Applicant

                Vs.

          Datar Switchgear Limited & Ors.                      .Respondents

                                    WITH
                      CRIMINAL APPLICATION NO.7459 of 2005

          Datar Switchgear Limited & Ors.                      .Applicants

                               Vs.

          State of Maharashtra and others.                     .Respondents

                                   WITH
                    CRIMINAL APPLICATION NO.1174 OF 20019
                                    IN
                    CRIMINAL APPLICATION NO.1634 OF 2006

          Rajan Datar                                          .Applicant

                Vs.

          Datar Switchgear Limited & Ors.                      .Respondents

                                   WITH
                    CRIMINAL APPLICATION NO.1175 OF 20019
                                    IN
                    CRIMINAL APPLICATION NO.7458 OF 2005

          Rajan Datar                                          .Applicant

                Vs.

          Datar Switchgear Limited       & Ors.                .Respondents

                                   WITH
                    CRIMINAL APPLICATION NO.1177 OF 20019
                                    IN
                    CRIMINAL APPLICATION NO.7460 OF 2005

          Rajan Datar                                          .Applicant

                Vs.

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                                                       APL 1176-19 (common order).doc


          Datar Switchgear Limited & Ors.                     .Respondents

                                   WITH
                    CRIMINAL APPLICATION NO.1178 OF 20019
                                    IN
                    CRIMINAL APPLICATION NO.7459 OF 2005

          Rajan Datar                                         .Applicant

                Vs.

          Datar Switchgear Limited & Ors.                     .Respondents

                                   WITH
                    CRIMINAL APPLICATION NO.1179 OF 20019
                                    IN
                    CRIMINAL APPLICATION NO.2200 OF 2004

          Rajan Datar                                         .Applicant

                Vs.

          Datar Switchgear Limited & Ors.                     .Respondents

                                   WITH
                    CRIMINAL APPLICATION NO.1180 OF 20019
                                    IN
                    CRIMINAL APPLICATION NO.7457 OF 2005

          Rajan Datar                                         .Applicant

                Vs.

          Datar Switchgear Limited & Ors.                     .Respondents

                                   WITH
                    CRIMINAL APPLICATION NO.1203 OF 20019
                                    IN
                    CRIMINAL APPLICATION NO.7456 OF 2005

          Rajan Datar                                         .Applicant

                  Vs.
          Datar Switchgear Limited & Ors.                     .Respondents



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                                                             APL 1176-19 (common order).doc



 Ms Shamim Taly i/b RES Legal, Advocate, for the Applicants
 Mr. Kushal Mor a/w Mr. Marmik Shah, for Respondent No.2
 Mr. A.R. Patil, APP, for Respondent-State

                   CORAM       :     REVATI MOHITE DERE, J.
                   DATE        :     20.11.2019
 P. C.

 .                 Learned counsel for the Respondent No. 2 in the aforesaid

Applications states that he does not intend to file any Affidavit-in-reply.

2. Stand over to 13.12.2019. To be placed under the caption "For Admission".

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