Gauhati High Court
Page No.# 1/6 vs Nitin Khade And 2 Ors on 1 December, 2020
Author: Manojit Bhuyan
Bench: Manojit Bhuyan
Page No.# 1/6
GAHC010033412020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/103/2020
SIEMNGUL HMAR AND 27 ORS.
C/O. FRUIT PRESERVATION UNIT, BORO HAFLONG, AHSIDC LTD., P.O. AND
P.S. DIPHU, DIST. KARBI ANGLONG, ASSAM.
2: ABELSON SUCHEN
C/O FRUIT PRESERVATION UNIT
BORO HAFLONG
AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
3: BIMAL BAGLARI
VILL JAMGURI
P.O. LANGHIN TINALI VIA DOBOKA
DIST- KARBI ANGLONG
C/O HAWAIPUR CHENIKOL
HAWAIPUR UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
4: DILIP ENGTI
AHSIDC LTT. P.O. AND P.S. DIPHU DIST. KARBI ANGLONG
ASSAM.
5: CHANDI DAS
C/O. HAWAIPUR CHENIKAL HAWAIPUR UNDER AHSIDC LTD. P.O. AND P.S.
DIPHU DIST. KARBI ANGLONG
ASSAM.
6: DEBO KR. TALUKDAR
FRUIT PRESERVATION UNIT BOR-HAFLONG DIMA HASAO HAFLONG
UNDER AHSIDC LTD. DILAJEE DIPHU
Page No.# 2/6
DIST. KARBI ANGLONG
ASSAM.
7: SARBESWAR KALITA
VILL ALIKASH
P.O. CHAYGAON
DIST- KAMRUP
ASSAM
C/O AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
8: DIPUL RAIJUNG
C/O AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
9: DULAL HAZARIKA
RMRW FRUIT PRESERVATION UNIT
BORO HAFLONG
N.C. HILL
UNDER AHSIDC LTD. DILAJEE
DIPHU
DIST- KARBI ANGLONG
ASSAM
10: RATAN BAISHYA
RMRW SUGAR and OIL MILL
MANGA
UNDER AHSIDC LTD. DILAJEE
DIPHU
DIST- KARBI ANGLONG
ASSAM
11: RAM PRASAD SHARMA
FRUIT PRESERVATION UNIT
BRO-HAFLONG
DIMA HASAO
HAFLONG
UNDER AHSIDC LTD. DILAJEE
DIPHU
DIST- KARBI ANGLONG
ASSAM
12: GOJENDRA CHANDRA BARMAN
VILL DIBARAI
Page No.# 3/6
P.O. and PS. HAFLONG
DIMA HASAO
C/O FRUIT PRESERVATION UNIT
BORO-HAFLONG
AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
13: WENTLY MASSA
VILL JATINGA
P.O. HAFLONG
DIST- DIAM HASAO
C/O FRUIT PRESERVATION UNIT
BORO HAFLONG
UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
14: DIGEN RONGPI
RONGBANG PATHER
P.O. MANJA
DIST- KARBI ANGLONG
C/O KHAND-SARI
SUGAR MILL
MANJA UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
15: TONIC MAZUMDER
C/O HAWAIPUR CHENIKOL
HAWAIPUR UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
16: NABA KUMAR BASUMATARY
C/O KHANDSARI SUGAR MILL
MANJA UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM.
17: RAM ENGTI
C/O KHANDSARI SUGAR MILL
MANJA
Page No.# 4/6
DIST KARBI ANGLONG UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
18: ANIL BAGLARY
MRW SUGAR and OIL MILL
MANJA
UNDER AHSIDC LTD. DILAJEE
DIPHU
DIST- KARBI ANGLONG
ASSAM
19: HEM KANTA BORAH
SUNPURAGAON
P.O. BAKULIAGHAT
MIKIR HILLS
ASSAM
C/O KHANDSARI SUGAR MILL
MANJA UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
20: MOHAN DEKA
C/O HEAD OFFICE
AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
21: JOYSING ENGTI
C/O KHANDSARI SUGAR MILL
MANJA UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
22: RAMPAL BALMIKI
MRW SUGAR and OIL MILL
MANJA
UNDER AHSIDC LTD. DILAJEE
DIPHU
DIST- KARBI ANGLONG
ASSAM
23: NOBIN ZIDDYUNG
MRW SUGAR and OIL MILL
Page No.# 5/6
MANJA
UNDER AHSIDC LTD. DILAJEE
DIPHU
DIST- KARBI ANGLONG
ASSAM
24: LAKHI KANTA BEZ
C/O GODOWN
MANJA
UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
25: RONGALAL NEPAL
RMRW
HOWAIPUR CHENIKOL
MAILOO
UNDER AHSIDC LTD. DILAJEE
DIPHU
DIST- KARBI ANGLONG
ASSAM
26: MONAN NAIDUNG
MRW DIYUNGBRA
N.C. HILLS
UNDER AHSIDC LTD. DILAJEE
DIPHU
DIST- KARBI ANGLING
ASSAM
27: LALIT BARUAH
VILL TAMULI GAON
P.O. MOIJHANJI
DIST- JORHAT
C/O AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM
28: LONGKI TERON
C/O FRUIT PRESERVATION UNIT
DEITHOR
UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSA
Page No.# 6/6
VERSUS
NITIN KHADE AND 2 ORS.
IAS, THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM, HILLS
AREA DEPTT., DISPUR, GHY.-06.
2:SHYAM JAGANNATHAN
THE COMMISSIONER
FINANCE DEPTT. TO THE GOVT. OF ASSAM
DISPUR
GHY.-06.
3:DHONSING LEKTHE
THE MANAGING DIRECTOR ASSAM HILLS SMALL INDUSTRIES
DEVELOPMENT CORPORATION LTD. DIPHU
KARBI ANGLONG
ASSAM
PIN-782460
Advocate for the Petitioner : MR. I H SAIKIA
Advocate for the Respondent : MR. N GOSWAMI, GA
BEFORE
HONOURABLE MR. JUSTICE MANOJIT BHUYAN
ORDER
01.12.2020 Mr. B.K. Bhagawati, learned counsel representing respondent no.3 prays for and is granted 3 (three) weeks' time to file affidavit-in-opposition.
The response from the respondent no.3 would be vital as direction was made to the respondent no.3 to continue to pay to the petitioners their current and arrear salaries by devising a method. It is seen from the direction dated 19.02.2019 that such observation was made having regard to the financial difficulty faced by the Corporation concerned.
JUDGE Comparing Assistant