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Gauhati High Court

Page No.# 1/6 vs Nitin Khade And 2 Ors on 1 December, 2020

Author: Manojit Bhuyan

Bench: Manojit Bhuyan

                                                                  Page No.# 1/6

GAHC010033412020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/103/2020

         SIEMNGUL HMAR AND 27 ORS.
         C/O. FRUIT PRESERVATION UNIT, BORO HAFLONG, AHSIDC LTD., P.O. AND
         P.S. DIPHU, DIST. KARBI ANGLONG, ASSAM.

         2: ABELSON SUCHEN
          C/O FRUIT PRESERVATION UNIT
          BORO HAFLONG
         AHSIDC LTD.
          P.O. and P.S. DIPHU
          DIST- KARBI ANGLONG
         ASSAM

         3: BIMAL BAGLARI
         VILL JAMGURI
          P.O. LANGHIN TINALI VIA DOBOKA
          DIST- KARBI ANGLONG
          C/O HAWAIPUR CHENIKOL
          HAWAIPUR UNDER AHSIDC LTD.
          P.O. and P.S. DIPHU
          DIST- KARBI ANGLONG
         ASSAM

         4: DILIP ENGTI
         AHSIDC LTT. P.O. AND P.S. DIPHU DIST. KARBI ANGLONG
         ASSAM.

         5: CHANDI DAS
          C/O. HAWAIPUR CHENIKAL HAWAIPUR UNDER AHSIDC LTD. P.O. AND P.S.
         DIPHU DIST. KARBI ANGLONG
         ASSAM.

         6: DEBO KR. TALUKDAR
          FRUIT PRESERVATION UNIT BOR-HAFLONG DIMA HASAO HAFLONG
         UNDER AHSIDC LTD. DILAJEE DIPHU
                                 Page No.# 2/6

DIST. KARBI ANGLONG
ASSAM.

7: SARBESWAR KALITA
VILL ALIKASH
 P.O. CHAYGAON
 DIST- KAMRUP
ASSAM
 C/O AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

8: DIPUL RAIJUNG
 C/O AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

9: DULAL HAZARIKA
 RMRW FRUIT PRESERVATION UNIT
 BORO HAFLONG
 N.C. HILL
 UNDER AHSIDC LTD. DILAJEE
 DIPHU
 DIST- KARBI ANGLONG
ASSAM

10: RATAN BAISHYA
 RMRW SUGAR and OIL MILL
 MANGA
 UNDER AHSIDC LTD. DILAJEE
 DIPHU
 DIST- KARBI ANGLONG
ASSAM

11: RAM PRASAD SHARMA
 FRUIT PRESERVATION UNIT
 BRO-HAFLONG
 DIMA HASAO
 HAFLONG
 UNDER AHSIDC LTD. DILAJEE
 DIPHU
 DIST- KARBI ANGLONG
ASSAM

12: GOJENDRA CHANDRA BARMAN
VILL DIBARAI
                                Page No.# 3/6

P.O. and PS. HAFLONG
DIMA HASAO
C/O FRUIT PRESERVATION UNIT
BORO-HAFLONG
AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM

13: WENTLY MASSA
VILL JATINGA
 P.O. HAFLONG
 DIST- DIAM HASAO
 C/O FRUIT PRESERVATION UNIT
 BORO HAFLONG
 UNDER AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

14: DIGEN RONGPI
 RONGBANG PATHER
 P.O. MANJA
 DIST- KARBI ANGLONG
 C/O KHAND-SARI
 SUGAR MILL
 MANJA UNDER AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

15: TONIC MAZUMDER
 C/O HAWAIPUR CHENIKOL
 HAWAIPUR UNDER AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

16: NABA KUMAR BASUMATARY
 C/O KHANDSARI SUGAR MILL
 MANJA UNDER AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM.

17: RAM ENGTI
 C/O KHANDSARI SUGAR MILL
 MANJA
                                        Page No.# 4/6

DIST KARBI ANGLONG UNDER AHSIDC LTD.
P.O. and P.S. DIPHU
DIST- KARBI ANGLONG
ASSAM

18: ANIL BAGLARY
 MRW SUGAR and OIL MILL
 MANJA
 UNDER AHSIDC LTD. DILAJEE
 DIPHU
 DIST- KARBI ANGLONG
ASSAM

19: HEM KANTA BORAH
 SUNPURAGAON
 P.O. BAKULIAGHAT
 MIKIR HILLS
ASSAM
 C/O KHANDSARI SUGAR MILL
 MANJA UNDER AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

20: MOHAN DEKA
 C/O HEAD OFFICE
AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

21: JOYSING ENGTI
 C/O KHANDSARI SUGAR MILL
 MANJA UNDER AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

22: RAMPAL BALMIKI
 MRW SUGAR and OIL MILL
 MANJA
 UNDER AHSIDC LTD. DILAJEE
 DIPHU
 DIST- KARBI ANGLONG
ASSAM

23: NOBIN ZIDDYUNG
 MRW SUGAR and OIL MILL
                                Page No.# 5/6

MANJA
UNDER AHSIDC LTD. DILAJEE
DIPHU
DIST- KARBI ANGLONG
ASSAM

24: LAKHI KANTA BEZ
 C/O GODOWN
 MANJA
 UNDER AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

25: RONGALAL NEPAL
 RMRW
 HOWAIPUR CHENIKOL
 MAILOO
 UNDER AHSIDC LTD. DILAJEE
 DIPHU
 DIST- KARBI ANGLONG
ASSAM

26: MONAN NAIDUNG
 MRW DIYUNGBRA
 N.C. HILLS
 UNDER AHSIDC LTD. DILAJEE
 DIPHU
 DIST- KARBI ANGLING
ASSAM

27: LALIT BARUAH
VILL TAMULI GAON
 P.O. MOIJHANJI
 DIST- JORHAT
 C/O AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSAM

28: LONGKI TERON
 C/O FRUIT PRESERVATION UNIT
 DEITHOR
 UNDER AHSIDC LTD.
 P.O. and P.S. DIPHU
 DIST- KARBI ANGLONG
ASSA
                                                                                  Page No.# 6/6

             VERSUS

             NITIN KHADE AND 2 ORS.
             IAS, THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM, HILLS
             AREA DEPTT., DISPUR, GHY.-06.

             2:SHYAM JAGANNATHAN

             THE COMMISSIONER
             FINANCE DEPTT. TO THE GOVT. OF ASSAM
             DISPUR
             GHY.-06.

             3:DHONSING LEKTHE
             THE MANAGING DIRECTOR ASSAM HILLS SMALL INDUSTRIES
             DEVELOPMENT CORPORATION LTD. DIPHU
              KARBI ANGLONG
             ASSAM
              PIN-782460

Advocate for the Petitioner   : MR. I H SAIKIA

Advocate for the Respondent : MR. N GOSWAMI, GA




                                     BEFORE
                      HONOURABLE MR. JUSTICE MANOJIT BHUYAN

                                            ORDER

01.12.2020 Mr. B.K. Bhagawati, learned counsel representing respondent no.3 prays for and is granted 3 (three) weeks' time to file affidavit-in-opposition.

The response from the respondent no.3 would be vital as direction was made to the respondent no.3 to continue to pay to the petitioners their current and arrear salaries by devising a method. It is seen from the direction dated 19.02.2019 that such observation was made having regard to the financial difficulty faced by the Corporation concerned.

JUDGE Comparing Assistant