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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

Union of India - Subsection

Section 16A(3) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(3)An OVSE may store, with consent of the Aadhaar number holder, offline Aadhaar data of the Aadhaarnumber holder, received upon Offline Verification, securely as per the guidelines issued by the Authorityfrom time to time.