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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

(4)Omitted by the Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Employment) Amendment Act, 2006 (Tamil Nadu Act 30 of 2006):