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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(d) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(d)Railway Receipts and Despatch invoices shall be sent by the Text Books Depots direct to the concerned dealers under registered covers. The said documents may also be sent to the dealers at their own risk by express delivery only on submission of their written requests to that effect alongwith their indents.