Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(4) in The Gopalpur Port Rules, 1987 (4)Fire may be lit in country boats and cargo boats between daybreak and 9 p. m. or the purpose of cooking ; provided that in vessels with Mohammedan crows such fires may be kept alight between dark and daybreak during the month of Ramzan.
