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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(o) in Sri Sathya Sai University for Human Excellence Act, 2018

(o)"Regional Centre" means a centre established or maintained by the University for the purpose of coordinating and supervising the work of Study Centres in any region within the state and for performing such other functions as may be conferred on such centre by the Board of Management;