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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(k) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(k)"Member-Secretary" means the Commissioner of Land Reforms and Member-Secretary of the Board constituted under section 5 of the Act;