Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] Union of India - Section Section 11 in The Notaries Act, 1952 11. Construction of references to notaries public in other laws.— Any reference to a notary public in any other law shall be construed as a reference to a notary entitled to practise under this Act.
