Section 2(b) in The West Bengal Salaries And Allowances Act, 1952
(b)"Speaker" and "Deputy Speaker" mean respectively the Speaker and Deputy Speaker of the West Bengal Legislative Assembly [* * * * * *] [Words 'and 'Chairman' and 'Deputy Chairman' mean respectively the Chairman and Deputy Chairman of the West Bengal Legislative Council' omitted by Order No. 1403-L, dated 31.3.70 published in Calcutta Gazette, Extraordinary, Part I of 1970, page 1908.]
