Section 15(2)(g) in The Government Savings Promotion Act, 1873

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(g) in The Government Savings Promotion Act, 1873

(g)[ the fees that may be levied for discharge of any services under this Act;] [Substituted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]

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Union of India - Subsection

Section 15(2)(g) in The Government Savings Promotion Act, 1873