Supreme Court - Daily Orders
Suresh Kumar Shrichandani vs The Oriental Insurance Company Ltd on 27 October, 2016
Bench: Chief Justice, Anil R. Dave, Jagdish Singh Khehar, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CURATIVE PETITION (C) NO.417 OF 2016
IN
REVIEW PETITION (C) NO.537 OF 2015
IN
SPECIAL LEAVE PETITION (C) NO.36103 OF 2014
SURESH KUMAR SHRICHANDANI ..PETITIONER(S)
VERSUS
THE ORIENTAL INSURANCE COMPANY LTD AND ORS ..RESPONDENT(S)
O R D E R
We have gone through the Curative Petition and the relevant documents. In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa Ashok Hurra vs. Ashok Hurra & Another, reported in 2002 (4) SCC 388. Hence, the Curative Petition is dismissed.
......................CJI.
(T.S.THAKUR) ........................J. (ANIL R. DAVE) ........................J. (JAGDISH SINGH KHEHAR) ........................J. Signature Not Verified (PRAFULLA C. PANT) Digitally signed by ASHOK RAJ SINGH Date: 2016.11.22 17:05:41 IST Reason: NEW DELHI;
OCTOBER 27, 2016 CHAMBER MATTER SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CURATIVE PET(C) No. 417/2016 In R.P.(C) No. 537/2015 In SLP(C) No. 36103/2014 SURESH KUMAR SHRICHANDANI Petitioner(s) VERSUS THE ORIENTAL INSURANCE COMPANY LTD AND ORS Respondent(s) (with appln. (s) for permission to file additional documents and office report) Date : 27/10/2016 This petition was circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE PRAFULLA C. PANT By Circulation UPON perusing papers the Court made the following O R D E R The curative petition is dismissed in terms of the signed order.
(Ashok Raj Singh) (Veena Khera) Court Master Court Master (Signed Order is placed in the file)