Chattisgarh High Court
Esteem Industries Inc vs State Of Chhattisgarh on 23 June, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
W.P(C) No.2322 of 2021
Esteem Industries Inc. Versus State Of Chhattisgarh
1 Through Video Conference
23.06.2021 Shri Sabyasachi Bhaduri, counsel for the Petitioner.
Shri Devesh Chandra Verma, Government Advocate for the
State/Respondents No.1, 4 & 5.
Shri Yogendra Pandey, Advocate appears on behalf of Shri Animesh Tiwari, counsel for Respondents No.2 & 3.
Shri Bhaduri prays for three weeks' time to furnish the copy of agreement on record.
As prayed, post this matter after three weeks.
Sd/-
(Sanjay S. Agrawal) JUDGE Priya