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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in North-Eastern Hill University Act, 1973

(1)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, Statutes and Ordinances, co­ordinate and exercise general supervision over the academic policies of the University.