Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(h) in The Goa Excise Duty Act, 1964 (h)[ "export" with its grammatical variations and cognate expressions means to take out of the State to the rest of India or take to a place outside India.] [Substituted by Amendment Act 20 of 2001.]
