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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(c) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(c)after considering any verbal or written objections that may be preferred, decide whether all or any of the names should be deleted from the roll or included in the roll as the case may be.