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Himachal Pradesh High Court

Vijay Kumar vs . Hpsebl. & Anr. on 5 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Vijay Kumar vs. HPSEBL. & anr.

.

CWP No. 892/2022

5.3.2022 Present: Ms. Divya Pathania, Advocate vice Mr. A.K. Vashishta, Advocate, for the petitioner.

Mr. Sushant Vir Singh Thakur, Advocate vice Mr. Vikrant Thakur, Advocate, for the respondents.

Admit.

(Tarlok Singh Chauhan) Judge r (Chander Bhusan Barowalia) Judge 5.3.2022 (pankaj) ::: Downloaded on - 07/03/2022 20:12:44 :::CIS