Allahabad High Court
Dr Ram Lakhan Singh vs Union Of India Thru Secretary ... on 26 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- SERVICE BENCH No. - 197 of 2005 Petitioner :- Dr Ram Lakhan Singh Respondent :- Union Of India Thru Secretary Environment & Forest & Anr Petitioner Counsel :- Ram Raj,Prashant Chandra Respondent Counsel :- C S C,Dipak Seth Hon'ble Devi Prasad Singh,J.
Hon'ble Yo2esh Chandra GuDta.J. List before appropriate Bench in the next cause list for disposal of recall application.
Order Date :- 26.7.2010 Madhu